Section 42(2)(b) in The Arms Rules, 1962

[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(b) in The Arms Rules, 1962

(b)On receipt of requisition from the clearing agents or the firm concerned, as the case may be, the District Magistrate shall arrange for necessary escort up to the railway station;

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Union of India - Subsection

Section 42(2)(b) in The Arms Rules, 1962