Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2C)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2C)(a) in The Finance Act, 2017

(a)for the words "net profit", the word "profit" shall be substituted;