Allahabad High Court
M/S Sheo Shakti Oil Agency Siswan Thr ... vs State Of U.P. And Others on 29 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 44141 of 2010 Petitioner :- M/S Sheo Shakti Oil Agency Siswan Thr Pro. R.N. Dwivedi Respondent :- State Of U.P. And Others Petitioner Counsel :- S.P.K. Tripathi Respondent Counsel :- C.S.C. Hon'ble Prakash Chandra Verma,J.
Hon'ble Ram Autar Singh,J.
Heard learned counsel for the parties. The writ petition is misconceived, there is no such condition in the impugned order which has been challenged in the present writ petition. Accordingly, the writ petition is dismissed. Order Date :- 29.7.2010 Abhishek Sri.