Delhi High Court
Purshotam Behl vs Union Of India And Anr. on 1 October, 2018
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, A. K. Chawla
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment delivered on:01.10.2018
+ W.P.(C) 4521/2018, CM APPL 17482/2018 & CM APPL
28962/2018
PURSHOTAM BEHL ..... Petitioner
versus
UNION OF INDIA AND ANR. ..... Respondents
Present: Mr.Roopansh Purohit, Mr.Shaantanu Jain and
Mr.Harsh Panwar, Advocates.
Mr.Rajesh Gogna, CGSC for UOI.
Ms.Gunjan Sinha Jain, Advocate for NHAI.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A. K. CHAWLA
S.RAVINDRA BHAT, J.(ORAL)
Writ petition is dismissed. For detailed judgment W.P.(C) 4520/2018 may be referred to.
S. RAVINDRA BHAT, J A. K. CHAWLA, J OCTOBER 01, 2018/ndn