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State of Uttar Pradesh - Section

Section 29 in The U.P. Homoeopathic Medicine Act, 1951

29. Orders by Board for maintenance of register.

(1)The Board shall, as soon as conveniently may be after the commencement of this Act, and from time to time as occasion may require, make orders regulating the maintenance of a register of homoeopaths.
(2)The register shall be kept in such form as may be prescribed.