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[Cites 0, Cited by 0] [Section 7B] [Entire Act]

State of Punjab - Subsection

Section 7B(2) in The Central Sales Tax (Punjab) Rules, 1957

(2)The security furnished shall be maintained in full so long as registration certificate continues to be in force. The Assessing Authority may demand, for sufficient reasons, at any time additional security if he has reason to believe that the amount already determined is inadequate.