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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Bengal Presidency - Subsection

Section 64(b) in Police Regulations, Bengal , 1943

(b)A Circle Inspector, before leaving headquarters for more than two days, shall, whenever practicable, issue to all officers-in-charge of police-stations in his circle a programme of his proposed tour, noting all the post offices to which covers should be addressed, so that the officers may send papers to him direct.