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Himachal Pradesh High Court

Nikku Ram vs . State Of H.P. & Another. on 14 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Nikku Ram vs. State of H.P. & another.

CWP No.5840 of 2022.

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14.09.2022. Present: Mr. Shivom Vashista, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents.

Petitioner to justify the maintainability of this petition on the grounds of delay and laches.

List on 12.10.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) th 14 September, 2022. Judge (krt) ::: Downloaded on - 14/09/2022 20:14:42 :::CIS