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[Cites 0, Cited by 4] [Entire Act]

State of Punjab - Section

Section 79 in Punjab Municipal Act, 1911

79. Taxes when payable.

- Subject to provisions of sections 62(7) and (8) and 66 any tax imposed under this chapter and payable periodically shall be payable on such dates and in such instalments (if any) as the committee, with the previous sanction of the Deputy Commissioner may from time to time direct.