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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(1)(c) in The Goa Panchayat Raj Act, 1994

(c)entrust the Panchayat with the collection of land revenue on behalf of the Government and the maintenance of such records as are connected therewith;