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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(b) in The Army And Air Force (Disposal Of Private Property) Rules, 1953

(b)in relation to the estates of officers subject to the Air Force Act, 1950, [the Joint Secretary, Ministry of Defence] [Substituted by S.R.O. 110, dated 28.3.1962. ];