Section 7(8)(i) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8)(i) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(i)The D.F.O. shall thereafter get the timber including round wood-billets branded with the Forest Department hammer mark bearing letters "P.T" within fifteen days from the date of receipt of list referred to in Clause (h).

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State of Odisha - Subsection

Section 7(8)(i) in The Orissa Timber and Other Forest Produce Transit Rules, 1980