Delhi High Court - Orders
Dr. Rohit Jain vs Union Of India Through Secretary ... on 17 December, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~3.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10548/2020
DR. ROHIT JAIN ..... Petitioner
Through: Mr.K.Parameshwar, Adv. with
Ms.Mrinmoi Chatterjee, Mr.Varun Mishra, Advs.
Versus
UNION OF INDIA THROUGH
SECRETARY MINISTRY OF HEALTH
AND FAMILY WELFARE & ANR ..... Respondents
Through: Mr.Chetan Sharma, ASG with
Mr.Vikas Mahajan, CGSC, Mr.Amit Gupta,
Mr.Akshay Gadeock, Advs. for UOI.
Mr.T.Singhdev, Mr.Abhijit Chakravarty,
Ms.Sumangla Swami, Adv. for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.12.2020 Proceedings in the matter have been conducted through video conferencing.
C.M.No.33380/2020 (exemptions) Allowed, subject to all just exceptions. The application is disposed of. W.P.(C) No.10548/2020 & C.M.No.33379/2020(stay) Issue notice to the respondents. Mr. Vikas Mahajan, learned CGSC accepts notice for respondent W.P.(C)10548 /2020 Page 1 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:19.12.2020 16:30:12 No.1 and Mr. T. Singhdev, learned counsel accepts notice for respondent No.2. They seek time to get instructions and to file counter affidavits. Time as prayed for is granted. The counter affidavits be filed before the next date of hearing.
List on 29th January, 2021.
CHIEF JUSTICE PRATEEK JALAN, J DECEMBER 17, 2020 'anb' W.P.(C)10548 /2020 Page 2 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:19.12.2020 16:30:12