Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Tripura - Subsection

Section 92(1)(e) in The Tripura Co-operative Societies Act, 1974

(e)any other society, or the liquidator of such a society.