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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Sikkim - Subsection

Section 81(b) in Sikkim Co-Operative Societies Act, 1978

(b)in any other case be executed by the Registrar or any person subordinate to him and empowered by the Registrar in this behalf by attachment and sale or sale without attachment of any property of the person or society against whom the order, decision or award has been obtained or passed.