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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(4)(ii) in The Goa Fiscal Responsibility and Budget Management Act, 2006

(ii)an evaluation of the performance of the prescribed fiscal indicators in the previous year vis-a-vis the targets set out earlier, and the likely performance in the current year as per revised estimates;