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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(20A) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(20A)[ "local newspaper" means any printed periodical work containing public news or comment on public news having wide circulation in the area of the relevant municipal council;] [This clause was inserted by Maharashtra 18 of 1993, Section 3(a).]