Kerala High Court
Surya .A vs Sri. Alex Varghese on 17 January, 2023
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Tuesday, the 17th day of January 2023 / 27th Pousha, 1944
CONTEMPT CASE(C) NO. 2018 OF 2022(S) IN WP(C) 28431/2020
PETITIONERS/PETITIONERS:
1. SURYA A., AGED 30 YEARS, W/O ABHIKRISHNAN R.S. VIDYA BHAVANAM,
PUTHIYAVILA, PATTOLIMARKET P.O., ALAPPUZHA-690 531.
2. BUSHRA K.M., AGED 44 YEARS, W/O SHAMEER K.I. KALLUNGAL HOUSE,
EDAYAPURAM, ALUVA P.O.- 683 101.
BY ADVS. M/S. KALEESWARAM RAJ, THULASI K. RAJ, SHILPA SOMAN.
RESPONDENTS/RESPONDENTS NO.2,3,6 TO 11:
1. SRI.ALEX VARGHESE, REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF
THE REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM-695001.
2. SRI.ANIL MUHAMMED, MANAGING DIRECTOR, KERALA STATE CO-OPERATIVE COIR
MARKETING FEDERATION LTD., (COIR BOARD), KERALA STATE CO-OPERATIVE
COIR MARKETING FEDERATION LTD. NO.679, PB NO.4616, ALAPPUZHA-688
012.
3. SRI.DON BOSCO, MANAGING DIRECTOR, FEDERATION OF SC/ST DEVELOPMENT
CO-OPERATIVE LTD., FEDERATION COMPOUND, AKG NAGAR ROAD, PEROORKADA,
THIRUVANANTHAPURAM-695 005
4. SRI.GOPALAKRISHNAN, MANAGING DIRECTOR (MILMA), MILMA BHAVAN, PATTOM,
THIRUVANANTHAPURAM-695 004.
5. SRI.K.S. ANILKUMAR, MANAGING DIRECTOR, KERALA STATE HANDLOOM WEAVERS
CO-OPERATIVE SOCIETY LTD.(HANTEX), MUTHOOT TOWERS, CHEMPAKA NAGAR,
OOTTUKUZHY, THYCAUD, THIRUVANANTHAPURAM-695 001.
6. DR.DINESAN CHERUVAT, MANAGING DIRECTOR, KERALA STATE CO-OPERATIVE
FEDERATION CO-OPERATIVE FISHERIES DEVELOPMENT LTD., (MATSYAFED),
KAMALESWARAM, MANACAUD P.O., THIRUVANANTHAPURAM-695 009.
7. SMT.P. SREEKALA, THE MANAGING DIRECTOR, KERALA STATE CO-OPERATIVE
HOUSING FEDERATION LTD., (HOUSEFED), ERNAKULAM NORTH, KATHRIKADAVU,
KALOOR, ERNAKULAM-682 017.
8. SRI.SAJU GEORGE, SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
PATTOM, THIRUVANANTHAPURAM-695 014.
ADV. SRI.BINU MATHEW FOR R7.
ADV. N. RAGHURAJ FOR R5
This Contempt of court case (civil) having come up for orders on
17.01.2023, the court on the same day passed the following:
P.T.O.
DEVAN RAMACHANDRAN, J.
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Con.Case(C) Nos.1775, 1811 & 2018 of 2022
==========================
Dated this the 17th day of January, 2023
ORDER
The PSC will file a statement:
(a) showing the number of vacancies reported to them by the Apex Societies, except the Agricultural Rural Development Bank.
(b) The number of advices made by them.
(c) The details of the notifications issued to fill up the posts in question.
(d) The details of the rank lists with respect to the posts in question.
(e) The number of vacancies still available for being advised.
Sd/- DEVAN RAMACHANDRAN, JUDGE stu 17-01-2023 /True Copy/ Assistant Registrar