Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(a) in The Jammu and Kashmir Prevention of Insult to State Honour Act, 1979

(a)"Flag of the State" includes any picture, painting, drawing or photographs, or other visible representation of the flag of the State, or made of any substance or represented on any substance; and