Delhi High Court - Orders
Kanupriya Bajaj vs Hamdard Institute Of Medical Sciences ... on 13 December, 2022
$~19-27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9081/2017 & CM APPL. 37154/2017 (for stay)
KANUPRIYA BAJAJ ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
+ W.P.(C) 9085/2017 & CM APPL. 37170/2017 (for stay)
NAMAN ARORA ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
+ W.P.(C) 9087/2017 & CM APPL. 37173/2017 (for stay)
AJAY DAHIYA ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:17.12.2022
20:54:58
+ W.P.(C) 9088/2017 & CM APPL. 37176/2017 (for stay)
ANIKET GANESH JADHAV ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
+ W.P.(C) 9092/2017 & CM APPL. 37187/2017 (for stay)
MIRA SAHGAL ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS ..... Respondent
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
+ W.P.(C) 9093/2017 & CM APPL. 37190/2017 (for stay)
ALYUZA SAMAN ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
+ W.P.(C) 9094/2017 & CM APPL. 37194/2017 (for stay)
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:17.12.2022
20:54:58
ASRA SHAKEEL ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
+ W.P.(C) 9115/2017 & CM APPL. 37296/2017 (for stay)
RISHA HAQUE ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
+ W.P.(C) 9117/2017 & CM APPL. 37299/2017 (for stay)
ASTHA SETH ..... Petitioner
Through: Ms Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS ..... Respondents
Through: Mr Ajay Pal Singh, Advocate for R-1
& 2.
Mr T. Singhdev, Ms Michelle
Biakthansangi Das, Mr Bhanu Gulati
and Mr Abhijit Chakravarty,
Advocates for R-3/NMC.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
Signature Not Verified
Digitally Signed
By:ARUNA KANWAR
Signing Date:17.12.2022
20:54:58
ORDER
% 13.12.2022
1. The learned counsel appearing on behalf of the petitioner seeks an adjournment on account of her personal difficulty.
2. At request, renotify on 21.04.2023.
VIKAS MAHAJAN, J DECEMBER 13, 2022/sv Signature Not Verified Digitally Signed By:ARUNA KANWAR Signing Date:17.12.2022 20:54:58