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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Legal Metrology (Packaged Commodities) Rules, 2011

(2)[ The height of any numeral and letter in the declaration required under these rules shall be as per Table-I.] [[Substituted 'The height of any numeral in the declaration required under these rules, on the principal display panel shall not be less than,-
(i)as shown in Table-I, if the net quantity is declared in terms of weight or volume;
(ii)as shown in Table-II, if the net quantity is declared in terms of length, area or number.' by Notification No. G.S.R. 629(E), dated 23.6.2017 (w.e.f. 7.3.2011).]]