Bombay High Court
Indus Powertech Inc vs Echjay Industries Pvt Ltd on 19 June, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 26098 OF 2023
In
Commercial Appeal STAMP NO. 26031 OF 2023
Indus Powertech Inc ....PETITIONER
V/S
Echjay Industries Pvt Ltd ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 19th June, 2024 P.C. :
Due to paucity of time, stand over to 26/06/2024. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 19/06/2024 ::: Downloaded on - 20/06/2024 14:03:50 :::