Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 343 in Criminal Courts - Rules and Orders 343. There is no provision under the Naval Discipline Act or the Indian Navy (Discipline), Act for the free defence of persons subject to those Acts when charged with an offence before a Court other than a Court-martial.
