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[Section 8A]
[Entire Act]
State of Haryana - Subsection
Section 8A(2) in The Punjab Entertainments Duty Rules, 1956
| For premises located in village/town/city having populationof | Rate of duty payable per quarter | |
| (i) | Less than 10,000 | .. Rs. 10,000 |
| (ii) | Between 10,000 to 24,999 | .. Rs. 15,000 |
| (iii) | 25,000 and above | .. Rs. 25,000 |