Custom, Excise & Service Tax Tribunal
C.C.E. & S.T.- Lucknow vs Star Steels, Parveen Steels on 27 June, 2016
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
REGIONAL BENCH: ALLAHABAD
DIVISION BENCH
E/Misc/70297/2016
Appeal No. E/3285/2012-EX(DB), E/3286/2012-EX(DB)
Dated of Hearing/decision: 27/6/2016
C.C.E. & S.T.- Lucknow Appellant
Vs.
Star Steels, Parveen Steels Respondent
Appearance:
Present for the Appellant: Shri D.K. Deb (Assistant Commissioner) A.R. Present for the Respondent: None Coram: Honble Shri Anil Choudhary, Member (Judicial) Honble Shri Anil G. Shakkarwar, Member (Technical) Final Order No.70300/2016 Per: Anil Choudhary Appeal disposed of as withdrawn, as prayed by Revenue, without entering into merits.
(Dictated and pronounced in the open Court) (ANIL G. SHAKKARWAR) (ANIL CHOUDHARY) MEMBER (TECHNICAL) MEMBER (JUDICIAL) (K. Gupta)