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Custom, Excise & Service Tax Tribunal

C.C.E. & S.T.- Lucknow vs Star Steels, Parveen Steels on 27 June, 2016

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, 
                         REGIONAL BENCH: ALLAHABAD

DIVISION BENCH

                   	 E/Misc/70297/2016
               Appeal No. E/3285/2012-EX(DB), E/3286/2012-EX(DB) 

                           Dated of Hearing/decision: 27/6/2016

C.C.E. & S.T.- Lucknow			          		 Appellant

Vs.
	                                                                                 
      Star Steels, Parveen Steels                			 Respondent   

Appearance:

Present for the Appellant: Shri D.K. Deb (Assistant Commissioner) A.R. Present for the Respondent: None Coram: Honble Shri Anil Choudhary, Member (Judicial) Honble Shri Anil G. Shakkarwar, Member (Technical) Final Order No.70300/2016 Per: Anil Choudhary Appeal disposed of as withdrawn, as prayed by Revenue, without entering into merits.
(Dictated and pronounced in the open Court) (ANIL G. SHAKKARWAR) (ANIL CHOUDHARY) MEMBER (TECHNICAL) MEMBER (JUDICIAL) (K. Gupta)