Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(3) in The Payment Of Undisbursed Wages (Air Transport Services) Rules, 1988 (3)The prescribed authority shall release the money to the nominee or to that person whose claim to this money has been allowed by any competent authority/Court.
