Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 415] [Entire Act] State of Maharashtra - Subsection Section 415(13) in The City of Nagpur Corporation Act, 1948 (13)Time and mode of collection of taxes, cesses, etc. - The regulation of the time and mode of collection of any tax which may be imposed under sub-section (2) of section 114;