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[Cites 0, Cited by 13] [Section 138(1)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(1)(d) in The Electricity Act, 2003

(d)maliciously injures any meter, indicator, or apparatus belonging to a licensee or wilfully or fraudulently alters the index of any such meter, indicator or apparatus or prevents any such meter, indicator or apparatus from duly registering,