Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 22 in The Punjab Warehouses Rules, 1958 22. Sections 19 and 34(1). - Every warehouseman shall keep his warehouse clean, free from straw, rubbish or accumulation or materials which may increase the risk of fire or interfere with the handling of goods.
