Himachal Pradesh High Court
Mukesh Bansal vs Roshan Lal And Anr. on 31 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Mukesh Bansal versus Roshan Lal and Anr.
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CMPMO No.397 of 2022 31.08.2022 Present Ms. Kiran Aggarwal present in person.
Dasti notice be issued to the respondents returnable for 21.09.2022. Steps for service, complete in all respects, be positively taken during the course of the day. Registry is directed to hand over the dasti summons to the petitioner within two days. Record of learned court below be called.
(Sandeep Sharma) Judge 31st August, 2022 (shankar) ::: Downloaded on - 31/08/2022 20:05:58 :::CIS