Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Mukesh Bansal vs Roshan Lal And Anr. on 31 August, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Mukesh Bansal versus Roshan Lal and Anr.

.

CMPMO No.397 of 2022 31.08.2022 Present Ms. Kiran Aggarwal present in person.

Dasti notice be issued to the respondents returnable for 21.09.2022. Steps for service, complete in all respects, be positively taken during the course of the day. Registry is directed to hand over the dasti summons to the petitioner within two days. Record of learned court below be called.

(Sandeep Sharma) Judge 31st August, 2022 (shankar) ::: Downloaded on - 31/08/2022 20:05:58 :::CIS