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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(1)(a) in The Uttarakhand Police Act, 2007

(a)to uphold and enforce the law impartially, and to protect life, liberty, property, human rights, and dignity of the members of the public;