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Bombay High Court

Sitec Labs Pvt. Ltd vs The Union Of India Thru The Secretary, ... on 18 December, 2019

Author: M.S.Karnik

Bench: Nitin Jamdar, M.S.Karnik

                                                              29. wp 1530-19.doc

DDR
      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                             WRIT PETITION NO. 1530 OF 2019

      SITEC Labs Pvt. Ltd.                                 ..Petitioner
           vs.
      The Union of India & anr.                            ..Respondents
                                      ...........
      Mr. Shriram Sridharan i/b. PDS Legal for petitioner.
      Mr. P.S. Jetly a/w. Mr. J.B. Mishra for respondents.
                                      ...........

                                      CORAM : NITIN JAMDAR &
                                              M.S.KARNIK, JJ.

DATE : 18 DECEMBER 2019 P.C.:-

Learned counsel for the Petitioner seeks time as according to his instructions which he wants to confirm that the Petitioner desirous of availing of the Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019, stand over to 30 January 2020.
(M.S.KARNIK, J.) (NITIN JAMDAR, J.) Digitally signed by Diksha Diksha Rane Rane Date:
2019.12.20 14:49:43 +0530 1/1