Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 152 in The Himachal Pradesh Roadside Land Control Act, 1968 152. Swarghat-Nainadeviji-Bhakra road l/C link to Shri Nainadeviji Temple.
