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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(g) in The U.P. State Government Servants Confirmation Rules, 1991

(g)"Lien" means the right or title of a Government Servant to hold substantively a regular post, whether permanent or temporary either immediately or on termination of the periods of absence;