Section 46(k) in The West Bengal University of Health Sciences Act, 2002
(k)that in the event of disaffiliation or derecognition under section 55, or closure of the college or institution under section 56, all the assets of the college or institution including building and equipment which have been constructed or created out of the amount paid as a grant-in-aid by the Government or the University Grants Commission shall vest in the Government.
