Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(9) in Statutes of the Homoeopathy University, Jaipur, 2011 (9)The Registrar shall hold the custody of the Common Seal and the records of the University, subject to the directions of the Board of Management and the President.
