Madhya Pradesh High Court
Sanjay Kumar Gupta, vs State Of M.P. on 12 March, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-16375-2020 The High Court Of Madhya Pradesh WP-16375-2020 (SANJAY KUMAR GUPTA, Vs STATE OF M.P. AND OTHERS) 3 Jabalpur, Dated : 12-03-2021 As prayed by Shri V. S. Choudhary, learned Panel Lawyer for the State, four weeks' time is granted to file reply.
List the matter after four weeks.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature SAN Not Verified Digitally signed by ARVIND KUMAR DUBEY Date: 2021.03.15 11:20:29 IST