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Madhya Pradesh High Court

Sanjay Kumar Gupta, vs State Of M.P. on 12 March, 2021

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 WP-16375-2020 The High Court Of Madhya Pradesh WP-16375-2020 (SANJAY KUMAR GUPTA, Vs STATE OF M.P. AND OTHERS) 3 Jabalpur, Dated : 12-03-2021 As prayed by Shri V. S. Choudhary, learned Panel Lawyer for the State, four weeks' time is granted to file reply.

List the matter after four weeks.

(VISHAL DHAGAT) JUDGE DUBEY/-





Signature
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Digitally signed by
ARVIND KUMAR
DUBEY
Date: 2021.03.15
11:20:29 IST