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[Cites 0, Cited by 0] [Section 385] [Entire Act]

State of Rajasthan - Subsection

Section 385(e) in Rajasthan Land Revenue (Land Records) Rules, 1957

(e)The work of this branch though purely mechanical requires close scrutiny, as weightly conclusions are sometimes drawn from these statistics and errors in them may lead to erroneous results. The inspecting officer should examine a sufficient number of entries in each register and see:-
(i)Whether the crop and the area statements and statements of holding and rentals are punctually received from the Inspectors: whether these statements are complete and give necessary explanation of fluctuations and whether the conversion of area from bighas into acres, if any, is correct; and
(ii)Whether the registers are properly written and correctly totalled and whether they are complete and up-to-date.