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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(2) in The Maharashtra District Planning Committee (Election) Rules, 1999

(2)Before any ballot box is opened at a counting table, the Counting Agents present at that table shall be allowed to inspect the paper seal or such other seal that might have been affixed thereon and to satisfy themselves that it is intact.