Section 2 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Madhya Pradesh Sthaniya Nidhi Sampariksha Adhiniyam, 1973 (No. 43 of 1973);(b)"Form" means a Form appended to these rules;(c)"Section" means a section of the Act.
