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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(2)(k) in The Bengal Money-Lenders Act, 1940

(k)the form of, and the particulars to be contained in, the statement to be delivered under sub-section (2) of section 24;
(I)the form of the statements to be furnished under section 25 and the fee to be paid under the proviso to sub-section (3) of that section;