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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(b) in The Haryana New Mandi Townships Building Rules, 1967

(b)be connected with the waste pipe from the urinal at point not less than 9 centimetres (3.15") and not more than 30 centimetres (11.811") from the highest part of the trap, on that side of the water-seal which is nearer to the waste pipe; and