Rajasthan High Court - Jaipur
Dr. Ravi Prakash Sharma S/O Shri ... vs Director on 22 October, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 21541/2018
Dr. Ravi Prakash Sharma S/o Shri Girdhari Lal Sharma, Aged
About 42 Years, R/o Ward No. 25, Behind Shyam Mandir, Pilani,
District- Jhunjhunu (Rajasthan)
----Petitioner
Versus
1. Director, Csir - Ceeri, Pilani (Rajasthan) - 333031.
2. Head, Csir - Rab, Csir Complex, Library Avenue, Pusa,
New Delhi. Pin 110012
----Respondents
For Petitioner(s) : Dr. Ravi Preshrank Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 22/10/2018 Petitioner wants to withdraw this writ petition with liberty to file fresh.
In that view of the matter, this writ petition is dismissed with liberty as prayed for.
(INDERJEET SINGH),J MG/145 Powered by TCPDF (www.tcpdf.org)