Delhi High Court - Orders
Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India on 7 March, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~35 to 44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 414/2018, I.A. 1834/2022
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
36
+ O.M.P. (COMM) 415/2018, I.A. 1842/2022, I.A. 14092/2023, I.A.
5501/2024
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
37
+ O.M.P.(I) (COMM.) 334/2018
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Samarth
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2024 at 21:21:49
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA & ANR. ..... Respondents
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
38
+ O.M.P.(I) (COMM.) 335/2018, CCP(O) 55/2022, I.A.
5009/2022, I.A. 12780/2022, I.A. 6526/2023
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA & ORS. ..... Respondents
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
39
+ O.M.P.(I) (COMM.) 378/2018, CCP(O) 15/2021, CCP(O) 30/2023,
I.A. 11214/2020, I.A. 5658/2021
BHADRA INTERNATIONAL (INDIA) & ORS. ..... Petitioners
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2024 at 21:21:49
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
40
+ O.M.P.(I) (COMM.) 380/2018, CCP(O) 16/2021, CCP(O) 31/2023,
I.A. 11213/2020, I.A. 5660/2021
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
41
+ O.M.P.(I) (COMM.) 463/2018, I.A. 17453/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
versus
BHADRA INTERNATIONAL (INDIA) P LTD & ORS
..... Respondents
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
42
+ O.M.P.(I) (COMM.) 464/2018, I.A. 17456/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2024 at 21:21:50
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
versus
BHADRA INTERNATIONAL (INDIA) PVT LTD & ORS.
..... Respondents
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
43
+ O.M.P. (COMM) 3/2019, I.A. 76/2019, I.A. 1903/2019, I.A.
1905/2019, I.A. 13809/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
versus
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Respondents
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
44
+ O.M.P. (COMM) 4/2019, I.A. 78/2019, I.A. 1904/2019, I.A.
1906/2019, I.A. 13803/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Sonal Kr. Singh,
Ms. Sukanya Lal, Mr. Jitendra
Tanwar, Mr. Srinivasan Ramaswamy
and Mr.Anmol Adhrit, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/03/2024 at 21:21:50
versus
BHADRA INTERNATIONAL (INDIA) P LTD & ORS. Respondents
Through: Mr. Ashish Mohan, Mr. Samarth
Chowdhary, Ms. Sagrika Tanwar and
Mr. Digvijay Singh, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 07.03.2024
List on 24.04.2024.
NEENA BANSAL KRISHNA, J
MARCH 7, 2024/RS
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2024 at 21:21:50