The fee for the pass required under the order issued under Section 12 of the Act shall be Rs. 2.50 n.P. per 5 litres for-(i)the import of denatured spirit into Tripura ;(ii)the export of denatured spirit from a distillery or warehouse in Tripura, where spirit is denatured ; or(iii)for the transport of denatured spirit from a distillery or warehouse in Tripura, where spirit is denatured.Mixing of any noxious or objectionable substance with liquor
