Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] State of Karnataka - Section Section 9 in The Karnataka Regulation of Stone Crushers Act, 2011 9. Inspection and regulation of the licensed Stone Crushers. - The Deputy Commissioner or an officer authorized by the Deputy Commissioner shall inspect each stone crusher at least once a year.
