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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(3) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

(3)The pay during probation of a person who is already in permanent Government service shall be regulated by the relevant rules, applicable to Government service generally serving in connection with the affairs of the State.