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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(4) in Bihar Inland Vessels Rules, 2013

(4)All candidates who, desires to appear for the examination of Competency as Engine Drivers and Engineers on Inland Vessels should have completed the four basic safety courses from National Inland Navigation Institute (NINI), Patna or from any other institute recognized by Transport Department Or approved by DG Shipping namely:
(i)Elementary First Aid (EFA)
(ii)Proficiency in survival techniques (PST)
(iii)Personal safety and social responsibility (PSSR)
(iv)Fire Prevention and Fire fighting (FPFF)