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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(1)While cash loans have in the past been advanced under the Agriculturists' Loans, Act, 1884, it has been felt that loans in shape of chemical fertilizers will also assist cultivators in their effort to increase the yield from their lands. With the availability of chemical fertilizers on credit the cultivator is likely to take increasingly to the application of such fertilizers.