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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(4) in Assam Yoga Council Act, 2018

(4)In recognition of the fact that there is a significant number of self-educated Yoga Practitioners, "Class 8" registration may also be given as a onetime measure to self-educated full time Yoga Practitioners who are not institutionally qualified, and are not less than 35 years of age and who have a minimum of 15 years of full time proven clinical experience and who have passed Class XII or 10 + 2 from a State Board, the Central Board of Secondary Education or the Council for the Indian School Certificate Examinations subject to the provisions of this Act and on payment of prescribed fee.